Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 48A in The Calcutta Port Rules, 1943 48A. Regulation of routes. - Every inland steam-vessel passing under the Willingdon Bridge at Bally shall, when proceeding from North to South pass between piers Nos, 2 and 3, when proceeding from South to North, between piers Nos. 3 and 4.
