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[Cites 0, Cited by 0] [Section 177] [Entire Act]

State of Uttarakhand - Subsection

Section 177(8) in The Uttarakhand Motor Vehicles (Fourth Amendment) Rules, 2016

(8)Power of grant relaxation. - The State Government may grant relaxation by order to the vehicle registered as deluxe sleeper coach/sleeper bus from cooling capacity or any of the above condition, giving reasons in writing.