Bombay High Court
Lkp Finance Ltd vs Viren Vinod Ahuja And 3 Ors on 21 September, 2018
JSB
Before: Aniruddha M. Chandekar
Prothonotary & Senior Master.
Date: 21st September, 2018
CALLED OUT FOR DIRECTION :
39. COMAPL/267/2018 ) Mr. Sajid Mohammed, i/b. Agrud Partners,
NMCDL/674/2018 ) Advocates for the Appellants.
COMS/156/2016 )
) Ms. Pratyusha Panchagni, i/b. Crawford Bayley &
) Co., Advocates for the Respondent.
) ) P.C.: At the request of the Ld. Advocate for ) the Appellants, adjourned to 29.10.2018.
21-09-2018 Prothonotary and Senior Master ::: Uploaded on - 26/09/2018 ::: Downloaded on - 26/09/2018 23:56:54 :::