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Bombay High Court

Lkp Finance Ltd vs Viren Vinod Ahuja And 3 Ors on 21 September, 2018

                                                                                 JSB



                                               Before: Aniruddha M. Chandekar
                                               Prothonotary & Senior Master.
                                               Date: 21st September, 2018

CALLED OUT FOR DIRECTION :

39.   COMAPL/267/2018 )                Mr. Sajid Mohammed, i/b. Agrud Partners,
      NMCDL/674/2018  )                Advocates for the Appellants.
      COMS/156/2016   )
                      )                Ms. Pratyusha Panchagni, i/b. Crawford Bayley &
                      )                Co., Advocates for the Respondent.

) ) P.C.: At the request of the Ld. Advocate for ) the Appellants, adjourned to 29.10.2018.

21-09-2018 Prothonotary and Senior Master ::: Uploaded on - 26/09/2018 ::: Downloaded on - 26/09/2018 23:56:54 :::