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[Cites 0, Cited by 0] [Section 53] [Entire Act]

UT Ladakh - Subsection

Section 53(b) in Ladakh Autonomous Hill Development Councils Act, 1997

(b)all the powers, duties and functions of the Council and Executive Council shall be exercised, discharged and performed by such authority or authorities or such person or persons as may be appointed by the Governor in this behalf; and