Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12A] [Entire Act] State of Bihar - Subsection Section 12A(a) in Bihar Shops & Establishments Act, 1953 (a)a holiday on full pay on the Independence Day, the Republic Day and Mahatma Gandhi's Birthday each year; and
