Section 5(f) in U.P. Private Technical Educational Institutions (Regulation of Admission and Fixation of Fee) Regulations, 2015
(f)balance-Sheet and income and expenditure account of the institutions front the date of inception, duly authenticated by a Charted Accountant, alone with details of expenses on salary of teaching and non-teaching still supported by Tax Deducted at Source certificates, Form-16, appointment letters and other proofs of payment of salary,
