Kerala High Court
M/S. Vriddhi Infratech India Pvt. Ltd vs The Executive Engineer on 6 April, 2022
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
WP(C) No.7157/2022 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
Wednesday, the 6th day of April 2022 / 16th Chaithra, 1944
WP(C) NO. 7157 OF 2022 (T)
PETITIONER:
M/S. VRIDDHI INFRATECH INDIA PVT. LTD., PLOT NO.330/1, GROUND FLOOR,
ROAD NO.25, BANJARA HILLS, HYDERABAD-500034, TELANGANA, REPRESENTED
BY ITS VICE PRESIDENT, VENKATA RATNA PRASAD Y.
RESPONDENTS:
1. THE EXECUTIVE ENGINEER (ENGINEER IN CHARGE), CENTRAL PUBLIC WORKS
DEPARTMENT (CPWD), OFFICE OF THE EXECUTIVE ENGINEER, IISER TVM
PROJECT DIVISION-II, MELETHUMELE, VATTIYOORKAVU P.O.,
THIRUVANANTHAPURAM-695013.
2. THE CHIEF PROJECT MANAGER, CENTRAL PUBLIC WORKS DEPARTMENT (CPWD),
OFFICE OF THE EXECUTIVE ENGINEER, IISER TVM ZONE, MELETHUMELE,
VATTIYOORKAVU P.O., THIRUVANANTHAPURAM-695013.
3. THE SPECIAL DIRECTOR GENERAL (PRC), CENTRAL PUBLIC WORKS DEPARTMENT
(CPWD), 1ST FLOOR, G-WING, RAJAJI BHAVAN, 3RD AVENUE, BESANT NAGAR,
CHENNAI, TAMILNADU-600090.
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to direct the Respondents to consider and dispose of Exhibit P7
representation pending disposal of the above Writ Petition.
This petition again coming on for admission upon perusing the
petition and the affidavit filed in support of WP(C) and this Court's
order dated 04.04.2022 and upon hearing the arguments of SRI.M.S.AMAL
DHARSAN, Advocate for the petitioner and of SHRI. KRISHNA S, CENTRAL
GOVERNMENT COUNSEL for R1 to R3, the court passed the following:
ORDER
After hearing both sides, this court is of the view that there is a chance of settlement of the entire issue, if the matter is referred for mediation. The petitioner and the 1st respondent are directed to appear before the Ernakulam Mediation Centre, High Court, on 12/04/2022 at 10.15 am.
Post on 19/04/2022 in the vacation court.
Interim order is extended till then.
06/04/2022 Sd/- P.V.KUNHIKRISHNAN, JUDGE 06-04-2022 /True Copy/ Assistant Registrar WP(C) No.7157/2022 2/2 APPENDIX OF WP(C) 7157/2022 Exhibit P7 TRUE COPY OF THE REPRESENTATION DATED 03/02/2022 ISSUED BY THE PETITIONER TO THE 1ST RESPONDENT.