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[Cites 0, Cited by 0] [Section 30(14)] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(14)(a) in Punjab Urban Planning and Development Building Rules, 2018

(a)hotel, educational, institutional, business, mercantile, industrial, storage, hazardous and mixed occupancies, where any of these buildings have floor area more than 500 m2 on any one or more floors;