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State of Gujarat - Section

Section 30 in Champaner-Pavagadh Archaeological Park World Heritage Area Management Authority Act, 2006

30. Protection of action taken in good faith.

- No suit, prosecution or other legal proceeding shall lie against the Authority or any member, officer or employee of the Authority or any person for anything which is in good faith done or intended to be done in pursuance of the provisions of this Act or any rule or regulation made thereunder.