Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 196] [Entire Act]

NCT Delhi - Subsection

Section 196(3) in The New Delhi Municipal Council Act, 1994

(3)Moneys received and expended in connection with additional functions specified in sub-sections (1) and (2) shall be shown separately in the accounts.