Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Odisha - Subsection

Section 30(3) in The Orissa Dangerous Drugs Rules, 1965

(3)a registered dentist shall give a prescription only for the purpose of dental treatment and shall mark it "For local dental treatment only" ; and