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[Cites 0, Cited by 0] [Section 19(7)] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(7)(a) in Gorkhaland Territorial Administration Act, 2011

(a)one or more member of such recognized political party have-
(i)voluntarily given up his or her membership of such recognized political party, or
(ii)exercised the voting right contrary to the manner of voting of the majority members set up by such recognized political party in the Gorkhaland Territorial Administration Sabha, or