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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(1) in Bihar Country Liquor Bottling Rules, 2004

(1)The size of bottle shall be such as is specified in Appendix-I. Centpercent new transparent white glass bottles having round bottom and long neck, manufactured by automatic plant and in accord with appendix-l, will have to be used. Use of old bottles shall be prohibited. All bottles shall be washed, first in a solution of potassium permanagnate or hydrochloric acid and again there-after in pure water. After being finally dried up, liquor shall be filled in the bottle. The account of all bottles shall be kept in the 'Prescribed Bottle Form', appended to these Rules, or in a format, as directed by the Excise Commissioner, Bihar from time to time.