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Delhi High Court - Orders

Gauri Maulekhi vs Delhi Agricultural Marketing Board, ... on 20 January, 2022

Author: Jyoti Singh

Bench: Chief Justice, Jyoti Singh

                          $~11 to 13
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          11
                          +      CONT.CAS(C) 98/2021

                                 GAURI MAULEKHI                           ..... Petitioner
                                             Through: Mr. Arjun Dewan, Advocate and
                                             Ms. Varisha Sharma, Advocate

                                                         versus

                                 DELHI AGRICULTURAL MARKETING BOARD, THROUGH ITS
                                 VICE CHAIRPERSON & ORS.                   ..... Respondents
                                              Through: Mrs. Avnish Ahlawat, Standing
                                              Counsel (Government of NCT of Delhi) with
                                              Mrs.Tania Ahlawat, Mr. Nitesh Kumar Singh &
                                              Ms. Palak Rohemetra, Advocates for respondent
                                              No.1/DAMB.
                                              Mr. Narender Pal Singh, Advocate for R-2
                                              Mr. Gaurang Kanth, Standing Counsel, EDMC
                                              with Ms. Heena Kochar, Advocate for respondent
                                              No.3.
                          12
                          +      W.P.(C) 1214/2018 & CM APPLs.39133/2018, 45176/2018,
                                 45310/2018, 45311/2018, 27929/2019, 49026/2019, 49027/2019,
                                 1129/2021 & 9411/2021

                                 GAURI MAULAKHI                                                ..... Petitioner
                                             Through:                      Ms. Varisha Sharma, proxy counsel

                                                                  versus

                                 DELHI AGRICULTURAL MARKETING BOARD AND ORS.
                                                                            ..... Respondents
                                              Through: Mrs. Avnish Ahlawat, Standing
                                              Counsel, DAMB with Mrs. Tania Ahlawat,
                          CONT.CAS(C) 98/2021 & other connected matters                             page 1 of 3



Signature Not Verified
AMIT NARAYAN
BHARTHUAR
Location:
Signing Date:24.01.2022
22:07:56
                                                          Mr. Nitesh Kumar Singh & Ms. Palak Rohemetra,
                                                         Advocates for respondent No.1/DAMB.
                                                         Mr. Anupam Srivastava, Additional Standing
                                                         Counsel (Government of NCT of Delhi) for R-2
                                                         and 4.
                                                         Ms.Sonia A. Menon, Advocate for SPCA/R-3
                                                         Mr. Gaurang Kanth, Standing Counsel, EDMC
                                                         with Ms. Heena Kochar, Advocate for respondent
                                                         No.5.
                                                         Mr. Narender Pal Singh, Advocate for R-6
                                                         Mr. Jasmeet Singh with Mr. Saif Ali,
                                                         Ms. Ruhsheet Saluja, Mr. Pushpendra Singh
                                                         Bhadoriya and Mr. Mahinder Singh Hura,
                                                         Advocates for respondent No.7.

                          13
                          +      W.P.(C) 3557/2019
                                 GAURI MAULEKHI                                            ..... Petitioner
                                             Through:                     Ms. Varisha Sharma, proxy counsel

                                                         versus

                                 GOVERNMENT OF NCT OF DELHI AND ORS. ..... Respondents
                                             Through: Mr. Anupam Srivastava, Additional
                                             Standing Counsel (Government of NCT of Delhi)
                                             for R-1 and R-8.
                                             Mr. Rakesh Chaudhary & Mr. Sushaar Chaudhary,
                                             Advocates for R-7
                                             Mr. Nikhil Goel, Advocate for SDMC
                                             Mr. Gaurang Kanth, Standing Counsel, EDMC
                                             with Ms. Heena Kochar, Advocate for EDMC.

                                 CORAM:
                                 HON'BLE THE CHIEF JUSTICE
                                 HON'BLE MS. JUSTICE JYOTI SINGH


                          CONT.CAS(C) 98/2021 & other connected matters                          page 2 of 3




Signature Not Verified
AMIT NARAYAN
BHARTHUAR
Location:
Signing Date:24.01.2022
22:07:56
                                                  ORDER

% 20.01.2022 Proceedings have been conducted through video conferencing. An adjournment slip has been circulated in CONT.CAS(C) 98/2021 on behalf of the Petitioner, with no objection on behalf of the Respondents.

List on 26.04.2022.

CHIEF JUSTICE JYOTI SINGH, J JANUARY 20, 2022 ns CONT.CAS(C) 98/2021 & other connected matters page 3 of 3 Signature Not Verified AMIT NARAYAN BHARTHUAR Location: Signing Date:24.01.2022 22:07:56