Delhi High Court - Orders
Gauri Maulekhi vs Delhi Agricultural Marketing Board, ... on 20 January, 2022
Author: Jyoti Singh
Bench: Chief Justice, Jyoti Singh
$~11 to 13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
11
+ CONT.CAS(C) 98/2021
GAURI MAULEKHI ..... Petitioner
Through: Mr. Arjun Dewan, Advocate and
Ms. Varisha Sharma, Advocate
versus
DELHI AGRICULTURAL MARKETING BOARD, THROUGH ITS
VICE CHAIRPERSON & ORS. ..... Respondents
Through: Mrs. Avnish Ahlawat, Standing
Counsel (Government of NCT of Delhi) with
Mrs.Tania Ahlawat, Mr. Nitesh Kumar Singh &
Ms. Palak Rohemetra, Advocates for respondent
No.1/DAMB.
Mr. Narender Pal Singh, Advocate for R-2
Mr. Gaurang Kanth, Standing Counsel, EDMC
with Ms. Heena Kochar, Advocate for respondent
No.3.
12
+ W.P.(C) 1214/2018 & CM APPLs.39133/2018, 45176/2018,
45310/2018, 45311/2018, 27929/2019, 49026/2019, 49027/2019,
1129/2021 & 9411/2021
GAURI MAULAKHI ..... Petitioner
Through: Ms. Varisha Sharma, proxy counsel
versus
DELHI AGRICULTURAL MARKETING BOARD AND ORS.
..... Respondents
Through: Mrs. Avnish Ahlawat, Standing
Counsel, DAMB with Mrs. Tania Ahlawat,
CONT.CAS(C) 98/2021 & other connected matters page 1 of 3
Signature Not Verified
AMIT NARAYAN
BHARTHUAR
Location:
Signing Date:24.01.2022
22:07:56
Mr. Nitesh Kumar Singh & Ms. Palak Rohemetra,
Advocates for respondent No.1/DAMB.
Mr. Anupam Srivastava, Additional Standing
Counsel (Government of NCT of Delhi) for R-2
and 4.
Ms.Sonia A. Menon, Advocate for SPCA/R-3
Mr. Gaurang Kanth, Standing Counsel, EDMC
with Ms. Heena Kochar, Advocate for respondent
No.5.
Mr. Narender Pal Singh, Advocate for R-6
Mr. Jasmeet Singh with Mr. Saif Ali,
Ms. Ruhsheet Saluja, Mr. Pushpendra Singh
Bhadoriya and Mr. Mahinder Singh Hura,
Advocates for respondent No.7.
13
+ W.P.(C) 3557/2019
GAURI MAULEKHI ..... Petitioner
Through: Ms. Varisha Sharma, proxy counsel
versus
GOVERNMENT OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mr. Anupam Srivastava, Additional
Standing Counsel (Government of NCT of Delhi)
for R-1 and R-8.
Mr. Rakesh Chaudhary & Mr. Sushaar Chaudhary,
Advocates for R-7
Mr. Nikhil Goel, Advocate for SDMC
Mr. Gaurang Kanth, Standing Counsel, EDMC
with Ms. Heena Kochar, Advocate for EDMC.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE JYOTI SINGH
CONT.CAS(C) 98/2021 & other connected matters page 2 of 3
Signature Not Verified
AMIT NARAYAN
BHARTHUAR
Location:
Signing Date:24.01.2022
22:07:56
ORDER
% 20.01.2022 Proceedings have been conducted through video conferencing. An adjournment slip has been circulated in CONT.CAS(C) 98/2021 on behalf of the Petitioner, with no objection on behalf of the Respondents.
List on 26.04.2022.
CHIEF JUSTICE JYOTI SINGH, J JANUARY 20, 2022 ns CONT.CAS(C) 98/2021 & other connected matters page 3 of 3 Signature Not Verified AMIT NARAYAN BHARTHUAR Location: Signing Date:24.01.2022 22:07:56