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Union of India - Section

Section 116 in Finance (No. 2) Act, 2014

116. Amendment of section 13 of Act 58 of 2002.

- In the Unit Trust of India (Transfer of Undertaking and Repeal) Act, 2002, in section 13, in sub-section (1), for the words, figures and letters "the 31st day of March, 2014", the words, figures and letters "the 31st day of March, 2019" shall be substituted and shall be deemed to have been substituted with effect from the 1st day of April, 2014.