Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Manipur - Subsection Section 2(3) in The Manipur Co-operative Societies Act, 1976 (3)"Auditor" means a person appointed by the Registrar or by a society to audit the accounts of a society;(3-A) "Board" means the Board of Management of a society;
