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State of Rajasthan - Section

Section 65 in The Rajasthan Municipalities (Election) Rules, 1994

65. Counting to be continuous.

- The returning officer shall as far as practicable proceed continuously with the counting and shall during any interval when the counting has to be suspended keep the ballot paper packets and all other papers relating to election sealed with his own seal and the seal of such candidate or election agent as may desire to affix their seal and take sufficient precaution for their custody during such interval.