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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Goa - Subsection

Section 33(15) in Goa Prisons Rules, 2006

(15)Muster the prisoners in suitable batches and shall certify in the Jailor's Report Book in Form XVIII.-(a)That the handcuffs, if any, of every prisoner are secure and clean;(b)That every prisoner has his History Ticket;(c)That he has read to prisoners the rules for rewards for good conduct; for granting remission and for punishments for commission of prison offences;(d)That all barracks and cells have been inspected daily and found in order;