Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act] State of Odisha - Subsection Section 8(1)(e) in The Orissa Fruit Nurseries (Regulation) Act, 1997 (e)has contravened, or failed to comply with, any of the terms of the licence or any of the provisions of this Act or the rules; or