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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 22(ii) in Telecom Regulatory Authority of India (Officers and Staff Appointment) Regulation, 2001

(ii)All staff included in the initial constitution of the service in any grade shall rank senior to all others appointed to that grade subsequently, unless someone is appointed to a grade giving him specially a certain seniority in that grade [by the Authority] [Inserted by Notification No. 5-4/2000-A&P(Vol.II), (No. 4 of 2008), dated 31.12.2008.].