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Supreme Court - Daily Orders

The Commissioner Of Income Tax Iii New ... vs M/S Sportking India Ltd. on 7 March, 2014

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ITEM NO.68                  REGISTRAR COURT.1              SECTION IIIA


             S U P R E M E     C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

                   CIVIL APPEAL NO(s). 1491 OF 2011

                   BEFORE THE REGISTRAR   SANJIV JAIN


C.I.T-III,NEW DELHI                                   Appellant (s)

                   VERSUS

M/S SPORTKING INDIA LTD.                              Respondent(s)



Date: 07/03/2014    This Appeal was called on for hearing today.


For Appellant(s)
                      Mr. B.V. Balaram Das,Adv.
                          Mr Shravan Kumar Sharma, Adv.


For Respondent(s)
                       Mr. V.N. Raghupathy,Adv.



             UPON hearing counsel the Court made the following
                                 O R D E R

Original record has been received. Parties have filed statement of case. No further steps required to be taken. Matter falls under complete category. Registry to process for listing before the Hon’ble Court as per rules.

|                                |                |(SANJIV JAIN)             |
|                                |                |REGISTRAR                 |


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