Section 13 in The Companies (Registration Offices and Fees) Rules, 2014
13. Mode of Payment.
- The fees, charges or other sums payable for filing any application, form, return or any other document in pursuance of the Act or any rule made thereunder shall be paid by means of credit card; or internet banking; or remittance at the counter of the authorized banks or any other mode as approved by the Central Government.
