Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(2) in The Kerala Panchayat Buildings Rules, 2011

(2)The service plan shall be drawn to a scale not less than that of the site plan, and shall show-
(i)the proposed land/plot sub-division, if any, and the uses of such subdivision;
(ii)the layout of existing and proposed water supply, electricity, drainage and sewerage mains from or to which connections are proposed to be given;
(iii)the layout of existing and proposed water supply, drainage and sewerage lines within the plot, with dimensions, specification and description of installation;
(iv)any other relevant information not specifically mentioned but may be required by the Secretary; and
(v)the north direction and predominant wind direction in relation to the site;
Note: - The minimum size of the paper on which all site plans or service plans are drawn shall not be less than 24 cm X 33 cm or A3.