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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(g) in Rajasthan Panchayati Raj Act, 1994

(g)have emergency power to accord sanction upto a total sum of twenty five thousand rupees in a year in consultation with Vikas Adhikari for the purpose of providing immediate relief to those who are affected by the natural calamities in the Panchayat Samiti area :