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[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

State of Gujarat - Subsection

Section 48(2)(iv) in The Maharaja Sayajirao University of Baroda Act, 1949

(iv)Four persons having special knowledge of the subject for which the [professor or reader] [These words were substituted for the word 'teacher' by Bombay 30 of 1954 Section 29 (1) (b).] is to be appointed, to be selected by the Syndicate: