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[Cites 0, Cited by 0] [Section 14B] [Entire Act]

Union of India - Subsection

Section 14B(c) in Finance Act, 2013

(c)the documents, statements, receipts, certificates, audit reports, reports of registered valuer or any other documents which may not be furnished along with the return in electronic form but shall be produced before the Assessing Officer on demand;