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[Cites 0, Cited by 4] [Entire Act]

Union of India - Section

Section 12 in National Charter For Children, 2003

12. Empowering adolescents.-

The State and community shall take all steps to provide the necessary education and skills to adolescent children so as to equip them to become economically productive citizens. Special programmes will be undertaken to improve the health and nutritional status of the adolescent girl.