Madhya Pradesh High Court
Smt. Kirti Agrawal vs The State Of Madhya Pradesh on 12 October, 2018
1 MCRC-40365-2018
The High Court Of Madhya Pradesh
MCRC-40365-2018
(SMT. KIRTI AGRAWAL Vs THE STATE OF MADHYA PRADESH)
1
Jabalpur, Dated : 12-10-2018
Shri Manish Datt, learned Senior counsel assisted by Shri Chetan Jaggi,
learned counsel for the applicant.
Shri Pradeep Gupta, learned Panel Lawyer for the respondent/State.
As prayed by the learned counsel for the applicant, list the matter in the week commencing 22.10.2018.
(MOHD. FAHIM ANWAR) JUDGE taj Digitally signed by TAJAMMUL HUSSAIN KHAN Date: 12/10/2018 05:17:28