Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 354WA(1)] [Section 354WA] [Entire Act]

State of Maharashtra - Subsection

Section 354WA(1)(b) in The Mumbai Municipal Corporation Act, 1888

(b)carrying out or undertaking to carry out repairs to such buildings :