Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 17(2)] [Section 17] [Entire Act] State of Himachal Pradesh - Subsection Section 17(2)(f) in The Himachal Pradesh Forest Produce (Regulation of Trade) Act, 1982 (f)the terms and conditions subject to which, and the manner in which, the permit may be granted under section 19(1); and