Supreme Court - Daily Orders
Asiatic Colour Chemical Industries ... vs Dy. Cit (Osd) Range 1 on 3 November, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.27 COURT NO.8 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petitions for Special Leave to Appeal (C) No(s). 28201-28202/2017
(Arising out of impugned final judgment and order dated 05-07-2017
in TA No. 414/2017and TA No. 415/2017 passed by the High Court of
Gujarat at Ahmedabad)
ASIATIC COLOUR CHEMICAL INDUSTRIES LTD. Petitioner(s)
VERSUS
DY. CIT (OSD) RANGE 1 Respondent(s)
(FOR ADMISSION and I.R.)
Date : 03-11-2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Arvind P. Datar, Sr.Adv.
Mr. Pratap Venugopal, Adv.
Ms. Surekha Raman, Adv.
Mr. Anuj Sarma, Adv.
Ms. Niharika, Adv.
Ms. Kanika Kalaiyarasan, Adv.for
M/S. K J John And Co, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the special leave petition as well as on the prayer for interim relief.
(USHA RANI BHARDWAJ) (CHANDER BALA)
AR CUM PS BRANCH OFFICER
Signature Not Verified
Digitally signed by USHA
RANI BHARDWAJ
Date: 2017.11.03
16:59:08 IST
Reason: