Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 12 in Bihar Lift Irrigation Rules, 1978 12. The Sub-divisional Lift Irrigation Officer may supply water by volume, for manufacturing bricks or for any other purpose if available, after meeting irrigation requirement, at notified rates.
