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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(2) in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002

(2)The application shall contain an assurance that after the college is affiliated, any changes in the management or teaching staff and all other changes, which result in any of the requirements mentioned in the sub-section 11) not being fulfilled or continued to be fulfilled, shall be forthwith reported to the Academic Council.