Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66(4)] [Section 66] [Entire Act] State of Rajasthan - Subsection Section 66(4)(iii) in Rajasthan Stamp Rules, 2004 (iii)after a careful consideration of all the relevant factors and evidence placed before him,