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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(3) in The M.P. Bhiksha Vritti Nivaran Niyam, 1977

(3)The non-official members of whom in the case of Visiting Committee appointed for a receiving centre or a certified institution intended for female beggars, not less than two shall be lady visitors, shall be nominated by the Director.