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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(v) in The U.P. Electricity Supply (Consumers) Regulations, 1984

(v)[ Besides disconnection, consumer will be liable to pay late payment surcharge at the rates as specified in the tariff applicable to consumer, on failure to pay Security/Additional Security within due date.] [Substituted by Notification No. 244-CU-2/S-8, dated 28th January, 1994, published in U.P. Gazette, Part 1 (Kha), dated 25th June, 1994.]