Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 10 in The Rajasthan Secondary Education Act, 1957 10. Constitution of Board Fund. - A Board Fund shall be constituted and all sums received by or on behalf of the board under this Act or otherwise shall be placed to the credit thereof.
