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[Cites 0, Cited by 0] [Section 123(2)] [Section 123] [Entire Act]

State of West Bengal - Subsection

Section 123(2)(a) in West Bengal Municipal Act, 1993

(a)[relates to 'non-commercial advertisement' or 'advertisement related to public interest' as defined in the Explanation to sub-section (4) of section 121; or] [[Substituted by the West Bengal Act 28 of 2006, w.e.f. 1.12.2008, for-