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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

NCT Delhi - Subsection

Section 35(2)(i) in The Bombay Prevention Of Begging Act, 1959

(i)the management and discipline of persons detained in Receiving Centre or Certified Institution including the imposition of manual or other work and the awarding of punishment for breach of any rule made under this clause;