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State of Uttar Pradesh - Section

Section 10 in THE ALLAHABAD HIGH COURT OFFICERS AND STAFF (CONDITIONS OF SERVICE AND CONDUCT) RULES, 1976

10. Method of selection for the posts of Computer Assistants­­

(1)The appointing authority shallascertain the probable number of vacancies likely to occur in the post of Computer Assistantsduring the course of the year of recruitment and determine the number of vacancies, if any, to bereserved for candidates belonging to the Scheduled Castes and others under Rule 23.
(2)The procedure and syllabus relating to the competitive examination shall be as follows or asprescribed by the appointing authority from time to time.