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State of Chattisgarh - Section

Section 6 in Chhattisgarh Nagar Palika Mohalla Samiti (Constitution, Functions, Powers and Procedure for Conduct of Business) Rules, 2005

6. Powers and functions of the Mohalla Samiti.

- The powers and functions of each mohalla Samiti shall be as follows :-
(1)Powers and functions assigned by the Municipality or any department of the State Government.
(2)To prepare proposal or schemes relating to the development of mohalla.
(3)To receive funds from the residents of the mohalla for development work mohalla and carryout the development work subject to the procedures laid by the municipalities.
(4)To motivate people for participation in the development works.
(5)To protect and maintain property of the Municipality such as park, open land and other public places.
(6)To assess and collect tax/fees subject to the procedures determined by the local body and conduct all such business related to it.