Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Maharashtra - Subsection

Section 30(6) in Maharashtra Public Universities Act, 2016

(6)President of the university students council shall be invitee, who shall attend the meeting as and when invited:Provided that, such President shall be invited at least in every three months to discuss the issues related to the students' development, welfare and grievances.