Section 21(a) in The Employees' State Insurance Corporation (General Provident Fund) Rules, 1995

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Union of India - Subsection

Section 21(a) in The Employees' State Insurance Corporation (General Provident Fund) Rules, 1995

(a)has proceeded on leave preparatory to retirement or if he is employed in a vacation department on leave preparatory to retirement combined with vacation, or

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Union of India - Subsection

Section 21(a) in The Employees' State Insurance Corporation (General Provident Fund) Rules, 1995