Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Uttar Pradesh - Subsection Section 9(3) in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998 (3)The selection of experts out of the panels prepared under sub-regulation (2) shall be made by the Chairman in consultation with Vice-Chairman.
