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State of West Bengal - Section

Section 14 in West Bengal Shops and Establishments Rules, 1964

14. Application for privilege leave.

- Any person employed in a shop or an establishment desiring to avail of any privilege leave which is due to his credit under the Act, shall make an application in writing for the purpose to the shop-keeper or the employer, as the case may be, at least ten days prior to the date of intended commencement of such leave and the shop-keeper or the employer, as the case may be, shall issue orders on the application within a week of its submission :Provided that the shop-keeper or the employer, as the case may be, may if satisfied that the leave is required for urgent matters, waive the period of ten days' notice ordinarily required and pass orders accordingly.