Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] NCT Delhi - Subsection Section 53(b) in The Delhi Water Board Act, 1998 (b)to a post when at the time of such appointment a person to be appointed thereto possess the qualifications prescribed for such post and is in the service of the Central Government or of the Government in the same or a higher scale of pay.
