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State of Madhya Pradesh - Section

Section 14 in The M.P. Public Services (Promotion) Rules, 2002

14. Repeal and Saving.

- The Madhya Pradesh Civil Services (Reservation in Promotion and Limits on the Extent of Zone of Consideration) Rules, 1997, the Madhya Pradesh Civil Services (Determination of the Basis for Promotion) Rules, 1998 and all other rules and instructions corresponding to these Rules in force immediately before the commencement of these Rules and which applies to such public servants to whom these Rules shall apply are hereby repealed :Provided that any order made or action taken under the rules and instructions so repealed shall be deemed to have been made or taken under the corresponding provisions of these rules.