Supreme Court - Daily Orders
Brijesh Kumar vs Shardabai(Dead) By Lrs on 1 October, 2019
Equivalent citations: AIRONLINE 2019 SC 1183, (2019) 137 ALL LR 696, (2019) 13 SCALE 663, (2019) 203 ALLINDCAS 7, (2019) 3 ALL RENTCAS 673, (2019) 7 MAD LJ 697, 2019 (9) SCC 369, (2020) 1 CIVLJ 141
ITEM NO.1501 COURT NO.13 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 1090/2008
BRIJESH KUMAR & ANR. Appellant(s)
VERSUS
SHARDABAI(DEAD) BY LRS & ORS. Respondent(s)
WITH C.A. No. 1091/2008
Date : 01-10-2019 This appeals were called on for pronouncement of judgment today.
For Appellant(s) Mr. Prakash Kumar Singh, AOR Mr. Vinod Mehta,Adv.
Mr. Ashutosh Dubey,Adv.
Mr. Neeraj Kumar Jain,Sr.Adv. Mr. T. N. Singh, AOR Mr. Siddharth Jain,Adv.
Mr. Vikas K.Singh,Adv.
For Respondent(s) Mr. Puneet Jain,Adv.
Ms. Christi Jain,Adv.
Mr. Harshit Khanduja,Adv. Mr. Harsh Jain,Adv.
Mr. Abhinav Deshwal,Adv. For Ms. Pratibha Jain, AOR Mr. Rahul Kaushik, AOR Mr. Arjun Garg, AOR Hon'ble Mr. Justice Navin Sinha pronounced the Reportable judgment of the Bench comprising His Lordship and Hon'ble Ms. Justice Indira Banerjee.
The appeals are allowed in terms of the signed Reportable judgment.
Pending applications shall also stand disposed of.
Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2019.10.01 17:41:57 IST Reason: (Anita Malhotra) (Saroj Kumari Gaur) Court Master Court Master
(Signed Reportable judgment is placed on the file.)