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Nepa Limited Through Its Senior Manager ... vs Manoj Kumar Agrawal on 6 December, 2018

     ITEM NO.87                            REGISTRAR COURT. 1                      SECTION IV-A

                                    S U P R E M E C O U R T O F            I N D I A
                                            RECORD OF PROCEEDINGS


                                  BEFORE THE REGISTRAR ANIL LAXMAN PANSARE

     IA 83589/2018,83590/2018,83591/2018,83592/2018, in SPECIAL LEAVE
     PETITION (CIVIL) Diary No(s). 19071/2018

     NEPA LIMITED THROUGH ITS SENIOR MANAGER (LEGAL)                              Petitioner(s)

                                                         VERSUS

     MANOJ KUMAR AGRAWAL                                                          Respondent(s)

     (FOR ADMISSION and I.R. and IA No.83589/2018-CONDONATION OF DELAY
     IN FILING and IA No.83590/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.83591/2018-EXEMPTION FROM FILING O.T.
     and IA No.83592/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS    )

     Date : 06-12-2018 These matters were called on for hearing today.



     For Petitioner(s)
                                         Ms. Priyanka Anand, Adv.
                                         Mr. Rabin Majumder, AOR

     For Respondent(s)
                                         Respondent-in-person


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Service is complete on the sole respondent. Sole respondent is present in person and submitted that he will file counter affidavit today itself. Copy of the counter affidavit has also been served upon the Ld. Counsel for the petitioner.

If counter affidavit is filed today, the matter be processed for listing before the Hon'ble Court, as per rules else counter affidavit may be filed within four weeks and the Signature Not Verified matter be listed before this Court again on 25.1.2019.

ANIL LAXMAN PANSARE Registrar