Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(e) in The Taxation Laws (Amendment) Act, 2001 (e)in sub- section (8), in the third proviso, in clause (b), for the words" eleven per cent.", the words" thirteen per cent." shall be substituted;
